Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act] Union of India - Subsection Section 18(6)(a) in Chartered Accountants Act, 1949 (a)any money required for meeting its liabilities on capital account on the security of any other assets for the time being belonging to it, or