Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(1) in The Meghalaya Co-operative Societies Act

(1)An application of registration shall be made to the Registration or a person to whom such power of the Registrar in delegated in the prescribed form.