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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018

(2)Every notice issued by the Authority to the respondent under subregulation (1), shall be accompanied with a copy of documents, along with supporting documents, if any, filed along with the complaint.