Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act] State of Punjab - Subsection Section 21(8)(b) in Wild Life (Protection) Punjab Rules, 1975 (b)A holder of Wild Animal trapping licence, unless specifically permitted to do so, shall not trap such animal in shooting blocks and Government Forests.