Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(b) in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997

(b)A Tibetan refugee who came over to India before the 1st January 1972 with the intention of permanently settling in India, or