Chattisgarh High Court
B.P. Bharadwaj And Others vs State Of Chhattisgarh And Another 48 ... on 4 July, 2018
Author: Sharad Kumar Gupta
Bench: Sharad Kumar Gupta
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 6139 of 2008
1. B.P. Bharadwaj S/o Late Shri B.L. Kaushik, Chief Executive
Oficer, Janpad Panchayat Balod, Dsitt. Janjgir-Champa Cg
2. D.K. Kaushik S/o Late Shri B.L. Kaushik, Chief Executive Oficer,
Janpad Panchayat Balod, Dsitt. Janjgir-Champa Cg
3. M.L. Mahadewa, S/o. Babulal Mahadewa, aged 48 years, Chief
Executive Officer, Janpad Panchayat, Lormi, Distt. Bilaspur.
4. Mahesh Chandra S/o. Late Sukhdeo Ram aged 46 years, Chief
Executive Officer Janpad Panchayat Dabhra, Distt. janjgir
Champa
5. Dilip Kurrey S/o Shri H.D. Kurrey, Chief Executive Oficer, Janpad
Panchayat Sakti, Dsitt. Janjgir-Champa Cg
6. Ramdhan Shriwash S/o Late Jirgodhan, Chief Executive Oficer,
Janpad Panchayat Akaltara, Dsitt. Janjgir-Champa Cg
7. Radhey Shyam Mehra S/o Shri Late Ram Mehra, Chief Executive
Oficer, Janpad Panchayat Badla, Dsitt. Kabirdham Cg
---- Petitioners
Versus
1. State Of Chhattisgarh through the Secretary Ministry Panchayat,
and Rural Development Mantralaya, DKS Bhawan Raipur (CG)
2. The Commissioner Panchayat And Rural Development
Department State Of Chhattisgarh Raipur Cg
3. Shri Anuj Patel, Chief Executive Officer presently posted as Dy.
Director, State Rural Development Institute, Nimora, Distt.
Raipur (CG)
4. Shri B.K. Verma Chief Executive Officer Janpad Panchayat
Dhamdha, Distt. Durg
5. Shri Surendra Pandey Chief Executive Officer, Presently Posted
As Training Specialist C.G. Grahmin Unmulan Pariyojna Nava-
Anjor Raipur
6. Shri Santosh Thakur Chief Executive Officer, Presently Posted As
Project Officer, Distt. Panchayat, Rajnandgaon
7. Shri Mahaveer Ram Chief Executive Officer Janpad Panchayat
Bemetara,distt. Durg
8. Shri H.R. Sidar Chief Executive Officer Janpad Panchayat
Nawagarh, Distt. Durg
9. Shri B.S. Sidar Chief Executive Officer,janpad Panchayat
Abhanpur Distt. Raipur Chhattisgarh
10. Shri Dilip Agrawal Chief Executive Officer Presently Posted
As Special Assistant To Minister, Panchayat And Rural
Development School Education Parliamentary Work,
Chhattisgarh
11.Shri Deepak Sharma Chief Executive Officer, Janpad Panchayat
Kurud Distt. Dhamtari Cg ---- Respondents
2
For petitioners None.
For R-1 and 2/State Mr. Dheeraj Wankhede, Govt. Adv.
For other respondents None.
Hon'ble Shri Justice Sharad Kumar Gupta Order On Board 4-7-2018
1. The case is called twice even then non-appears for the petitioners.
2. In these circumstances, this court is left with no option except to dismiss the petition for want of prosecution.
3. Accordingly the writ petition is dismissed for want of prosecution.
Sd/-
(Sharad Kumar Gupta) Judge Pathak