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State of Odisha - Section

Section 25G in The Wild Life (Protection) (Orissa) Rules, 1974

25G. Skins cannot be Retained.

- The skins of tigers and leopards killed, shall be collected by the Wild Life Warden and shall not be allowed to be retained by the licensee. In case of skins of other animals, it shall be disposed of in the manner prescribed under Rule 46.