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[Cites 0, Cited by 0] [Section 19A(11)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(11)(d) in The Sugar Development Fund Rules, 1983

(d)The value of the stock (V), zone-wise, shall be as may be notified by the Central Government and shall remain the same during the period for which the buffer stock has been created or extended irrespective of the replacement of the buffer stock with production of subsequent sugar seasons.