Tripura High Court
Utpal Majumder vs Mr. Farid Miah And Anr. ... on 3 May, 2019
Author: S. Talapatra
Bench: S. Talapatra
HIGH COURT OF TRIPURA
AGARTALA
Crl. A. No.23 of 2018
Utpal Majumder ----Appellant(s)
Versus
Mr. Farid Miah and Anr. ----Respondent(s)
For Appellant(s) : Mr. S. Lodh, Adv. For Respondent(s) : Mr. T. Debbarma, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 03/05/2019 At the request made for Mr. A. De, learned counsel appearing for the respondents, list the matter on 24.05.2019.
JUDGE Amrita