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Tripura High Court

Utpal Majumder vs Mr. Farid Miah And Anr. ... on 3 May, 2019

Author: S. Talapatra

Bench: S. Talapatra

                    HIGH COURT OF TRIPURA
                          AGARTALA

                      Crl. A. No.23 of 2018


Utpal Majumder                                  ----Appellant(s)
     Versus
Mr. Farid Miah and Anr.                         ----Respondent(s)

For Appellant(s) : Mr. S. Lodh, Adv. For Respondent(s) : Mr. T. Debbarma, Adv.

HON'BLE MR. JUSTICE S. TALAPATRA Order 03/05/2019 At the request made for Mr. A. De, learned counsel appearing for the respondents, list the matter on 24.05.2019.

JUDGE Amrita