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Rajasthan High Court - Jaipur

Rajkumar Daitapati S/O Shri Jagannath ... vs Director Enforcement on 4 October, 2021

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 16124/2021

                                    Rajkumar Daitapati S/o Shri Jagannath Kumar
                                                                                                      ----Petitioner
                                                                       Versus
                                    Director Enforcement
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Arvind Kumar Gupta For Respondent(s) : Mr. Akshay Bhardwaj for Mr. R D Rastogi, ASG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/10/2021 Reply has already been filed.

Registry is directed to place the same on record.

List again on 06.10.2021.

(SANJEEV PRAKASH SHARMA),J NITIN /49 (Downloaded on 04/10/2021 at 11:05:04 PM) Powered by TCPDF (www.tcpdf.org)