Rajasthan High Court - Jaipur
Rajkumar Daitapati S/O Shri Jagannath ... vs Director Enforcement on 4 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 16124/2021
Rajkumar Daitapati S/o Shri Jagannath Kumar
----Petitioner
Versus
Director Enforcement
----Respondent
For Petitioner(s) : Mr. Arvind Kumar Gupta For Respondent(s) : Mr. Akshay Bhardwaj for Mr. R D Rastogi, ASG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 04/10/2021 Reply has already been filed.
Registry is directed to place the same on record.
List again on 06.10.2021.
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