Madhya Pradesh High Court
M/S Parle Agro Private Limited vs Commissioner on 10 August, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR TR No. 34 of 2021 (M/S PARLE AGRO PVT. LTD. Vs COMMISSIONER) TR/00033/2021 Dated : 10-08-2022 Shri Piyush Dharmadhikari, learned Government Advocate for the State/Commercial Tax Department.
None for the assessee.
This Court on 08.07.2022 recorded that assessee is served but remained absent.
In order to give last opportunity to the assessee, list this matter on 12.09.2022.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
kafeel
Signature Not Verified
SAN
Digitally signed by KAFEEL AHMED
ANSARI
Date: 2022.08.10 16:34:42 IST