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Union of India - Section

Section 34 in The Sale Of Goods Act, 1930

34. Effect of part delivery.—

A delivery of part of goods, in progress of the delivery of the whole has the same effect, for the purpose of passing the property in such goods, as a delivery of the whole; but a delivery of part of the goods, with an intention of severing it from the whole, does not operate as a delivery of the remainder.