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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(g) in The Orissa State Aid to Industries Act, 1978

(g)the guaranteeing by the State Government of cash credits, overdrafts, fixed advances with the Banks and debentures issued to the public, under Section 12 and the recognition of Banks for this purpose;