Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(iii) in Sardar Patel University Act, 1955

(iii)to establish and maintain colleges, [University Departments] [These words were substituted for the word 'department' by Gujarat 8 of 1966, Section 12.], hostels and institutions of research and specialized studies;