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[Cites 0, Cited by 0] [Section 2(7A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7A)(a) in The Insurance Act, 1938

(a)which is formed and registered under the Companies Act, 2013 (18 of 2013) as a public company or is converted into such a company within one year of the commencement of the Insurance Laws (Amendment) Act, 2015;