Section 12(iii) in Cyberabad (Metropolitan Area) Police Act, 2004
(iii)in section 36 of the principal Act, for the expression "section 42 of the Code of Criminal Procedure, 1898", in two places where it occurs, the expression "section 37 of the Code of Criminal Procedure, 1973", shall be substituted; (iv) in section 47 of the principal Act,-
