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Union of India - Section
Section 7A in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986
7A. [ Hill Allowance. [Notified in Gazette of India GSR 825(E) dated 08.10.2010.]
- The scales of Hill Allowance payable to Development Officers shall be as follows :| Serial No. | Places (1) | Rates (2) |
| 1 | Posted at places situated at a height of 1,500meters and over above mean sea level | at the rate of 2.5% of Basic Pay subject tomaximum of Rs. 370/- per month |
| 2 | Posted at places situated at a height of 1,000meters and over but less than 1,500 meters above mean sea level,at Mercara and at places which are specifically declared as ‘HillStations’ by Central or State Governments for theiremployees. | at the rate of 2% of Basic Pay subject tomaximum of Rs. 290/- per month |
| 3 | Posted at places situated at a height of notless than 750 meters above mean sea level which are surrounded byand accessible only through hills with height of 1000 meters andover above mean sea level. | at the rate of 2% of Basic Pay subject tomaximum of Rs. 290/- per month] |