Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(ii)the Commissioner, after the 30th September 1951 and before the date of the commencement of this Act.