Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020 (2)The Authority shall not incur any expenditure otherwise than in accordance withthe budget provisions as approved by the State Government.
