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[Cites 0, Cited by 0] [Section 323B(2)] [Section 323B] [Entire Act]

Constitution Subarticle

Section 323B(2)(g) in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

(g)production, procurement, supply and distribution of foodstuffs, (including edible oilseeds and oils) and such other goods as the President may, by public notification, declare to be essential goods for the purpose of this article and control of prices of such goods;