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Bombay High Court

The Karad Urban Co-Op Bank Ltd. Karad ... vs Vijay Vilas Dighe And Ors on 26 April, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

                                        1                  906 wp 5786-23-c.doc


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO.5786 OF 2023


The Karad Urban Co-op Bank Limited, Karad. ... Petitioner
                 V/s.
Vijay Vilas Dighe and ors.                            ... Respondents
                                            ---
Ms.Rhea Francis i/by M/s J. Shekhar & Co., Advocate                        for     the
Petitioner.

Ms.S.D.Vyas, "B" Panel Counsel for the Respondents.
                           ---

                                  CORAM : NITIN JAMDAR AND
                                          ABHAY AHUJA, JJ.

DATE : 26 APRIL 2023.

P.C.:-

1. The representation made by the Petitioner pursuant to our directions has not yet been proceeded with by the District Magistrate.

The same be decided before the next date. The copy thereof be placed on record of this court.

2. Stand over to 14 June 2023.

(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) ....

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