Orissa High Court
Dahalu Patra vs State Of Odisha & Others .... Opp. ... on 31 July, 2024
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 17118 of 2024
Dahalu Patra .... Petitioner
None
-versus-
State of Odisha & others .... Opp. Parties
Mr. Rajesh Tripathy,
Addl. Standing Counsel
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 31.07.2024
01. 1. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).
2. None appears on behalf of the Petitioner on call.
3. List this matter in the week commencing from 05.08.2024.
(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 01-Aug-2024 18:13:09