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[Cites 0, Cited by 0] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(2) in The Delhi Water Board Act, 1998

(2)The final issue rate shall be calculated for each year, after the accounts of the year have been closed, by totalling the total amount of expenditure incurred by the Board during the year divided by the number of thousand litres of water supplied by the Board during that year, to itself and to the New Delhi Municipal Council and to the Delhi Cantonment Board, Military Engineering Services.