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State of Tamilnadu - Section

Section 20 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

20. Minutes of the meeting.

- Every proceeding of the general body shall be recorded in the minutes book maintained for the purpose and authenticated by the Chairman/President or the person who has presided over the meeting, as the case may be. A copy of the minutes shall be sent to the authority at the next higher tier.