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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(d) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(d)responsible of preparation of the annual report of the Board under section 21 for submission to the General Body for its approval; and