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Supreme Court - Daily Orders

Dechamma I.M. @ Dechamma Koushik vs The State Of Karnataka on 22 April, 2022

Bench: L. Nageswara Rao, B.R. Gavai

     ITEM NO.22                              COURT NO.5                 SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).3421/2022

     (Arising out of impugned final judgment and order dated 12-04-2021
     in CRLP No.229/2020 passed by the High Court Of Karnataka At
     Bengaluru)

     DECHAMMA I.M. @                 DECHAMMA KOUSHIK                    Petitioner(s)

                                                    VERSUS

     THE STATE OF KARNATAKA & ANR.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.54067/2022-EXEMPTION FROM FILING
     O.T. )

     Date : 22-04-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)                  Ms. K. V. Bharathi Upadhyaya, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2022.04.23 11:29:49 IST Reason: