Supreme Court - Daily Orders
Dechamma I.M. @ Dechamma Koushik vs The State Of Karnataka on 22 April, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.22 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).3421/2022
(Arising out of impugned final judgment and order dated 12-04-2021
in CRLP No.229/2020 passed by the High Court Of Karnataka At
Bengaluru)
DECHAMMA I.M. @ DECHAMMA KOUSHIK Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.54067/2022-EXEMPTION FROM FILING
O.T. )
Date : 22-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Ms. K. V. Bharathi Upadhyaya, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2022.04.23 11:29:49 IST Reason: