Section 29(1)(e) in The National Dental Commission Act, 2023
(e)two persons having experience of not less than ten years in any field of dentistry from any recognised private dental college in the State, to be nominated by the State Government—Members:Provided that if the State does not have a private dental college, the State Government may nominate one of the senior-most dentist with minimum of ten years'service in any private hospital or in the dental department of a private medical college;