Section 65(5)(I) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

(I)The Collector shall determine the fair compensation for the damage or injury caused to such land keeping in view the following:

Legal Document View