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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(6)(xiii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xiii)Attend proceedings of the Board or the Committee or the Children's Court and furnish all information and file all reports that may be called for;