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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(b) in The Mewar Shishu Hitkarini Sabha Decree (Enforceability) Act, 1954

(b)who notwithstanding such opportunity being afforded to him after the commencement of the Rajasthan Court of Wards Act, 1951 (Rajasthan Act XXVIII of 1951). did not prove his debts before the Sabha,