Section 13(b) in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001
(b)in sub- section (2), for the words, figures, brackets and letter" section 15 to section 25 (both inclusive), section 27A, section 28 or section 29", the words, figures and letter" section 19, section 24 or section 27A and for offences involving commercial quantity of any narcotic drug or psychotropic substance" shall be substituted.
