Supreme Court - Daily Orders
M/S. Jubiliant Enpro (P) Ltd. vs Commissioner Of Central Excise, Noida on 27 March, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.14 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2470/2015
M/S. JUBILIANT ENPRO (P) LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE, NOIDA Respondent(s)
(With appln. (s) for exemption from filing legible copies of
dim annexures and permission to file additional documents and
office report)
Date : 27/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. M.P. Devanath,Adv.
Mr. Vivek Sharma, Adv.
Mr. Prashanth, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice.
Tag with C.A. No. 2469 of 2015 and connected matter.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.03.27 16:26:47 IST Reason: