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Supreme Court - Daily Orders

M/S. Jubiliant Enpro (P) Ltd. vs Commissioner Of Central Excise, Noida on 27 March, 2015

Bench: Chief Justice, Arun Mishra

                ITEM NO.14                      COURT NO.1               SECTION III

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                Civil Appeal       No.    2470/2015

                M/S. JUBILIANT ENPRO (P) LTD.                             Appellant(s)

                                                       VERSUS

                COMMISSIONER OF CENTRAL EXCISE, NOIDA                    Respondent(s)

                (With appln. (s) for exemption from filing legible copies of
                dim annexures and permission to file additional documents and
                office report)

                Date : 27/03/2015 This appeal was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA

                For Appellant(s)          Mr. M.P. Devanath,Adv.
                                          Mr. Vivek Sharma, Adv.
                                          Mr. Prashanth, Adv.

                For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Notice.

Tag with C.A. No. 2469 of 2015 and connected matter.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.03.27 16:26:47 IST Reason: