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State of Tamilnadu - Section

Section 19E in The Tamil Nadu Borstal Schools Act, 1925

19E. Limitation of hours of work.

- No in mate of a Borstal School shall be made to work for more than eight hours a day:Provided that extra drill awarded as a punishment under sub-section (1) of section 19-D shall not be deemed, for purposes of this section, to be work.