Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(f) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981 (f)to recover contribution from the Societies as referred to in sub-rule (c) of rule 9; and
