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[Cites 0, Cited by 0] [Section 208(5)] [Section 208] [Entire Act]

State of Odisha - Subsection

Section 208(5)(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)collapse or failure of lifting appliances or hoist or conveyors or other similar equipment for handling building or construction material or breakage or failure of rope, chain or loose gears; over turning of cranes used in building or other construction work; falling of objects from height;