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Union of India - Section

Section 8 in Life Insurance Corporation of India (Staff) Regulations, 1960

8. Temporary Staff.

- [(1) Notwithstanding anything contained in these Regulations, a Managing Director, Executive Director (Personnel), a Zonal Manager or a Divisional Manager may employ staff in Classes III and IV on a temporary basis subject to such general or special directions as may be issued by the Chairman from time to time.] [Notified in Gazette of India, Part-III Section 4 dated 23.1.1971 and 7.8.1971.]
(2)[ No person appointed under sub-regulation (1) shall only by reason of such appointment be entitled to absorption in the service of the Corporation or claim preference for recruitment to any post.] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]