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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(9)(i) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(i)by assaulting or resisting him in the discharge of his duties, or in order to deter or prevent him from performing his duties; or