Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 436] [Entire Act] State of Goa - Subsection Section 436(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)Gifted assets or assets struck down in the licitation shall be allotted to the respective donee or bidder.
