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[Cites 0, Cited by 0] [Section 149(2)] [Section 149] [Entire Act]

State of Himachal Pradesh - Subsection

Section 149(2)(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)throw any type of garbage/refuse etc. on any public place, road, street or in open hill side except in a container provided by the municipality for this purpose.