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State of Uttar Pradesh - Section

Section 987 in Rules under the United Provinces Excise Act, 1910

987. Transport of hemp drugs in excess of certain quantities prohibited except under pass.

- No hemp drug in excess of the quantities hereinafter specified shall be transported except under a pass as provided in Section 15 of the Act, provided that Bhang shall not be transported to any area in which a higher duty is levied in any quantity whatsoever :Bhang or any admixture thereof-10 tolas or 116.738 grams.Ganja or any admixture thereof-no quantity whatsoever save by permit-holders up to quantity allowed in their permits.Note. - Transport of Charas in any quantity whatsoever is prohibited in Uttar Pradesh.