Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1212 in The Central Laws (Extension To Arunachal Pradesh) Act, 1993

1212.

[24th May, 1993]An Act to provide for the extension of certain Central laws to the State of Arunachal Pradesh.BE it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:-