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State of Gujarat - Section

Section 41 in Gujarat Special Investment Region Act, 2009

41. Repeal and savings.

(1)The Gujarat Special Investment Region Ordinance, 2009, (Gujarat Ord. 1 of 2009) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.