Supreme Court - Daily Orders
Authorised Officer vs M/S Marg Realities Ltd. on 9 April, 2018
ITEM NO.62 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s).
2733427336/2017
AUTHORISED OFFICER Petitioner(s)
VERSUS
M/S MARG REALITIES LTD. Respondent(s)
(FOR ADMISSION and I.R.) Date : 09042018 These petitions were called on for hearing today.
For Petitioner(s) Mr.Pawan ishore Singh,Adv. Ms. Madhusmita Bora, AOR For Respondent(s) Mr.V.Balaji,Adv. Mr. Rakesh K. Sharma, AOR UPON hearing the counsel the Court made the following O R D E R Sole respondent has already filed the counter affidavit.
Hence, list the matter before the Hon’ble Court as per rules.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.04.10 15:35:10 IST Reason: