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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(4) in The Punjab Co-operative Societies Act, 1961

(4)The Registrar shall communicate a brief summary of the report of the inquiry to the society the financing institutions, if any, to which the society if affiliated and to the persons or authority, if any, at whose instance the inquiry is made.