Allahabad High Court
Jai Prakash Verma vs Divisional Manager,Life Insurance ... on 27 January, 2010
Bench: Chandramauli Kumar Prasad, Arun Tandon
Chief Justice's Court Case :- SPECIAL APPEAL No. - 150 of 2004 Petitioner :- Jai Prakash Verma Respondent :- Divisional Manager,Life Insurance Coroporation Of India &Ors Petitioner Counsel :- Prabhakar Sinha Respondent Counsel :- Manish Goyal Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Arun Tandon,J.
Admit.
As the respondents are already represented, there is no necessity of issuing notice to them.
(C.K. Prasad, C.J.) (Arun Tandon, J.) Order Date :- 27.1.2010 Sushil/-