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State of Uttar Pradesh - Section

Section 11 in The U.P. Fisheries (Gazetted) Service Rules, 1993

11. Character.

- The Character of a candidate for direct recruitment to a post in the Service must be as to render him suitable in all respects for employment in Government service.Note.-Persons dismissed by the Union Government or a State Government or by a Local Authority or Corporation or Body owned or controlled by the Union Government or a State Government shall be ineligible for appointment to any post in the Service. Person convicted of an offence involving moral turpitude shall also be ineligible.