Allahabad High Court
Smt. Parul Mishra And Another vs State Of U.P. And Others on 8 July, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 49 Case :- HABEAS CORPUS WRIT PETITION No. - 14850 of 2010 Petitioner :- Smt. Parul Mishra And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Romeshwari Prasad,Bimal Prasad,Sarvesh Kumar Dubey,Ved Prakash Mishra Respondent Counsel :- Govt. Advocate,Ved Prakash Mishra Hon'ble Bala Krishna Narayana,J.
Supplementary counter affidavit filed on behalf of corpus, Smt. Parul Mishra, today be kept on record. Counter affidavit filed on behalf of respondent No. 4 is taken on record.
Learned counsel for the petitioner prays for and is allowed three weeks time for filing supplementary rejoinder affidavit. List on 30.7.2010.
On that date, learned AGA shall produce the statement of the corpus recorded before the Chief Judicial Magistrate concerned u/s 164 Cr.P.C.. Order Date :- 8.7.2010 Pk