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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(1)(c) in The Rajasthan Minor Mineral Concession Rules, 1986

(c)no such short term permit shall be granted in contravention of Environment Impact Assessment Notification dated 14.09.2006 issued by the Ministry of Environment and Forest, Government of India, as amended from time to time.]