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State of West Bengal - Section

Section 52 in The Uttar Banga Krishi Viswavidyalaya Act, 2000

52. Regulations and rules.

- Any of the authorities of the University may make Regulations and rules, not inconsistent with the provisions of this Act or the Statutes, for the purpose of-
(1)laying down the procedure to be observed at its meetings and the number of members required to form the quorum; and
(2)providing for matters which, by this Act or the Statutes, are required to be regulated by Regulations or rules.