Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Union of India - Subsection Section 74(3) in The Mines Rules, 1955 (3)[ A Welfare Officer shall not be given less than two hundred rupees as his basic pay per mensem.] [ Inserted by G.S.R. 607, dated 16.5.1969.]
